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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(2) in The Wild Life (Protection) (Orissa) Rules, 1974

(2)The Chief Wild Life Warden or the authorised officer may, after making such inquiry, as he may deem fit, inspect the premises and animal articles, trophies, uncured trophies and captive animals specified in Schedule I of Part II or Schedule II.