Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act] State of Kerala - Subsection Section 70(1)(a) in Kerala Land Reforms (Tenancy) Rules, 1970 (a)the preparation of a register of persons continuing as tenants under the Government in a form to be prescribed by the Land Board; and