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[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

State of Maharashtra - Subsection

Section 94(3)(a) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(a)the dates specified in column 2 of the said Schedule against the respective constituency to be the last dates and the time specified in column 2 against the respective constituency to be the time for making nominations in relation to the respective constituency; [and the place specified in column 2 against the respective constituency to be the place from which the nomination paper can be obtained;] [Inserted by G.N. of 3-10-1973.]