Jammu & Kashmir High Court
State Of J&K vs Giyan Chand And Others on 19 September, 2023
Bench: Sanjeev Kumar, Puneet Gupta
Sr. No. 11
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRAA No. 174/2013
State of J&K .....Appellant(s)/ Petitioner(s)
Through :- Ms. Saliqa Sheikh, Advocate vice
Mr. Raman Sharma, AAG.
Vs
Giyan Chand and others .....Respondent(s)
Through :- Mr. R. Koul, Advocate.
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
19.09.2023 Adjourned at the request of learned counsel for the respondents. List on 07.12.2023.
(PUNEET GUPTA) (SANJEEV KUMAR)
JUDGE JUDGE
Jammu :
19.09.2023
Pawan Chopra
PAWAN CHOPRA
2023.09.19 16:15
I attest to the accuracy and
integrity of this document