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State of Madhya Pradesh - Section

Section 1 in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007.
(2)It extends to whole of Madhya Pradesh.
(3)It shall come into force on such [date] [W.e.f. 1-6-2007 vide Notification No. F-36-10-03-3-XXXVIII, dated 2-6-2007.] as the State Government may, by notification, appoint.