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Supreme Court - Daily Orders

Dashwanth vs The State Of Tamil Nadu on 4 March, 2025

Bench: Vikram Nath, Sanjay Karol

     ITEM NO.2                            COURT NO.5                  SECTION II-C

                              S U P R E M E C O U R T O F          I N D I A
                                      RECORD OF PROCEEDINGS

                              Criminal Appeal     No(s).   3633-3634/2024

     DASHWANTH                                                            Appellant(s)

                                                  VERSUS

     THE STATE OF TAMIL NADU                                              Respondent(s)

     [ TO GO BEFORE THREE HON'BLE JUDGES ] [ DEATH CASE ]
     IA No. 47784/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 47785/2019 - EXEMPTION FROM FILING O.T. Date : 04-03-2025 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE SANJAY KAROL HON'BLE MR. JUSTICE SANDEEP MEHTA For Appellant(s) :
Mr. Siddharth Aggarwal, Sr. Adv. Mr. Vishwajeet Singh, Adv. Ms. Trisha Chandran, Adv. Mr. Karan Dhalla, Adv.
Mr. Prashanth Sharmila Prakash, Adv. Ms. Manasa Ramakrishna, Adv. Ms. Shreya Rastogi, Adv.
Ms. Rajni Gupta, Adv.
Mr. Abhimanue Shrestha, AOR For Respondent(s) :
Mr. V.Krishnamurthy, AAG/Sr. Adv. Mr. Sabarish Subramanian, AOR Mr. Vishnu Unnikrishnan, Adv. Ms. Azka Sheikh Kalia, Adv. Ms. Jahnavi Taneja, Adv.
Mr. Danish Saifi, Adv.
UPON hearing the counsel the Court made the following Signature Not Verified O R D E R Digitally signed by SONIA BHASIN Date: 2025.03.04 17:37:01 IST Reason: We have heard arguments of Mr. Siddharth 1 Aggarwal, learned senior counsel appearing for the appellant.
Arguments of Mr. V.Krishnamurthy, learned AAG/senior counsel appearing for the respondent-State of Tamil Nadu are continuing.
Put up these appeals on Thursday i.e. 6th March, 2025.
(SONIA BHASIN) (RANJANA SHAILEY) ASSISTANT REGISTRAR-CUM-PS COURT MASTER (NSH) 2