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Madhya Pradesh High Court

Arun Kumar Soni vs The Life Insurance Corporation Of India on 15 December, 2025

1 WP-23015-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 29032 of 2023 (RAJ KUMAR SONI Vs THE LIFE INSURANCE CORPORATION OF INDIA AND OTHERS ) WP/29391/2023, WP/23015/2024, CONC/5016/2025 Dated : 15-12-2025 Parties through their counsel.

As prayed, list on 17.12.2025.

(DEEPAK KHOT) JUDGE RAGHVENDRA Signature Not Verified Signed by: RAGHVENDRA SHARAN SHUKLA Signing time: 16-12-2025 11:26:26