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State of Rajasthan - Section

Section 84 in Rajasthan State Dental Council Rules, 2008

84. Power of the Registrar to sanction miscellaneous expenditure.

- The Registrar shall have power to sanction expenditure of miscellaneous and contingent nature up to an amount not exceed Rs. 5000/- in each case. Expenditure in excess of this amount shall require the section of the Executive Committee.