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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(ii) in The Rajasthan Municipal (Subordinate and Ministerial Service) (Revised Pay Scales) Rules, 1971

(ii)The option under sub-rule (i) shall be exercised in writing in Form 1 and submitted to the Executive Officer within a period of two months from the coming into force of these rules or the appointed date whichever is later: