Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act] State of Andhra Pradesh - Subsection Section 43(1)(d) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016 (d)determine the period within which the works provided in the scheme shall be completed by the Authority.