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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(1)(e) in Punjab Supply and Sale of Bhang Rules, 1956

(e)
(i)The licensee shall maintain daily accounts of sales made by him under the licence and of his balances in store in register in forms H.36.
(ii)He shall prepare and submit to the Excise and Taxation Officer of the District a monthly abstract of his receipt and sale under licence in form M- 73.