Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 43 in The Kerala Agricultural Income Tax Rules, 1991

43.

The notice specified in clause (a) sub-section (1) of section 28 shall be in the Form No.8.