Madhya Pradesh High Court
Blue Bells Higher Secondary School vs M/S Ejusmart Service Pvt. Ltd. on 16 April, 2018
THE HIGH COURT OF MADHYA PRADESH
MP-1675-2018
(BLUE BELLS HIGHER SECONDARY SCHOOL Vs M/S EJUSMART SERVICE PVT. LTD.)
2
Jabalpur, Dated : 16-04-2018
Shri Rajendra Yadav, learned counsel for the petitioner.
Heard on the question of admission as well as for grant of
interim relief.
Issue notice to the respondents on payment of process fee within
sh seven days. Notice be made returnable within four weeks.
e Till the next date of hearing, further proceeding of Execution ad A.B. No.01/2017 pending before 2nd Additional District Judge Khurai, District Sagar (M.P.) shall remain stayed.
List the matter along with M.P. No.1571/2018.
Pr a hy Certified copy as per rules.
ad M (SUBODH ABHYANKAR) JUDGE of rt ou Digitally signed by SHARANJEET KAUR JASSAL Date: 2018.04.17 10:25:57 +05'30' sjk C h ig H