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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(4) in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

(4)If the grantee has committed gross and repeated encroachment or trespass on the areas reserved for Village Forests, charagahs, un-allotted village sites and on roads and thoroughfares, or