Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 676(1)] [Section 676] [Entire Act] State of Punjab - Subsection Section 676(1)(c) in Punjab Jail Manual, 1996 (c)prison vans; (ordinarily to be used for the conveyance of prisoners sentenced to transportation).