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[Cites 0, Cited by 0] [Section 47(4)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(4)(d) in National Housing Bank (Officers') Service Regulations, 1997

(d)The Officers recommended for pre-mature retirement must be recommended by at least two hierarchical authorities wherein the second authority is not below the rank of officer in Grade/Scale V.