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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Goa - Subsection

Section 67(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(4)He/She shall arrange to store the assessed and unassessed answer books in the safe custody under the joint seal of the Camp Observer, Custodian and himself and cause to maintain the records while operating the custody in their presence.