Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Greater Bengaluru City Corporation - Section 15(i) in The Bangalore City Civil Court Act, 1979 (i)in respect of the area comprised within the limits of the City of Bangalore, as defined in the Bangalore City Civil Court Act, 19791 the Court of Small Causes ;
