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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(g)'Superintendent' means the principal officer in-charge of protective home and includes any person specially appointed to discharge the functions of a Superintendent under these rules;