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Union of India - Section

Section 5 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

5. Certificates as Extra First Class Engineers.

- The examinations for the Extra First Class Certificates are intended for officers who wish to prove their superior qualifications and to have certificates of the highest grade granted by the Central Government (See rules 45 and 69).Qualifications Required for the Various Grades of Certificates of Competency Second Class Certificates and Endorsements