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Bombay High Court

Vijay Baban Parade vs Smt. Shantabai Dattaray Patil And Ors on 14 June, 2023

Author: Madhav

Bench: Madhav

                                                                     Board Sr.No.:-83

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 666 OF 2022

 Vijay Baban Parade                           ....APPELLANT
             V/S
 Smt. Shantabai Dattaray Patil And Ors      ....RESPONDENT

WITH SECOND APPEAL NO. 183 OF 2023 Smt. Rukmini Pandurang Gosavi And Anr ....APPELLANT V/S Smt. Shantabai Dattatraya Patil Anr ....RESPONDENT WITH INTERIM APPLICATION NO. 20516 OF 2022 In Second Appeal 666 OF 2022 Vijay Baban Parade ....PETITIONER V/S Smt. Shantabai Dattaray Patil And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 18981 OF 2022 In Second Appeal 666 OF 2022 Vijay Baban Parade ....PETITIONER V/S Smt. Shantabai Dattaray Patil And Ors ....RESPONDENT Page 1/2 ::: Uploaded on - 16/06/2023 ::: Downloaded on - 17/06/2023 10:48:01 ::: CORAM : HON'BLE SHRI JUSTICE MADHAV J.

JAMDAR J DATE : 14th June, 2023 P.C. :

Due to paucity of time, stand over to 05/07/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 16/06/2023 ::: Downloaded on - 17/06/2023 10:48:01 :::