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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1)(b) in Atomic Energy (Radiation Protection) Rules, 2004

(b)The competent authority may assign experts to give advice or render assistance in mitigating the consequences of the accident and the expenses incurred, if any, shall be reimbursed by the employer.