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[Cites 0, Cited by 0] [Section 14(19)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(19)(e) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(e)the management shall communicate to the Vice-Chancellor such action, if any, as it proposes to take or has been taken by it;