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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1)(v) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(v)A statement to the effect that the application and other documents filed before the Commission from time to time, are available with the Applicant for inspection by any person;