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[Cites 0, Cited by 0] [Section 110(3)] [Section 110] [Entire Act]

State of Punjab - Subsection

Section 110(3)(i) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(i)every Public Officer should exercise the same vigilance in respect of expenditure incurred from the public funds as a person of ordinary prudence would exercise in respect of the expenditure of his own money.