Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49I] [Entire Act] Union of India - Subsection Section 49I(1) in The Wild Life (Protection) Act, 1972 (1)The export of any specimen of species included in Appendices I or II of Schedule IV shall require the prior grant and presentation of an export permit.
