Section 9(2)(ii) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(ii) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(ii)to extend, expand and develop existing facilities and to construct and operate new ones for the supply of water and for providing sewerage and drainage services;

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State of West Bengal - Subsection

Section 9(2)(ii) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966