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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in The Orissa Contributory Provident Fund Rules, 1938

(1)Government shall pay to the credit of the account of a subscriber interest, at such rate as the Provincial Government, may from time to time prescribed for the payment of interest on subscription to the General Provident Fund, on the amount at his credit in the Fund.