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[Cites 0, Cited by 0] [Section 127A(2)] [Section 127A] [Entire Act]

State of Chattisgarh - Subsection

Section 127A(2)(j) in The Chhattisgarh Municipalities Act, 1961

(j)[ [* * *] [Inserted by M.P. Act No. 12 of 2000.]]