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[Cites 0, Cited by 0] [Section 22A(6)] [Section 22A] [Entire Act]

Union of India - Subsection

Section 22A(6)(ii) in The Sugar Development Fund Rules, 1983

(ii)The Member-Secretary of the Committee, who shall be the Convener of the Committee, shall call a meeting of the sub-committee once in a month where there is application for loan.