Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 576(1)] [Section 576] [Entire Act] State of West Bengal - Subsection Section 576(1)(b) in The Calcutta Municipal Corporation Act, 1980 (b)for issue of any summons or other process in any inquiry or proceeding in connection with such application, appeal or reference: