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State of Tamilnadu - Section

Section 4 in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

4. Transfer to, and vesting in, the Government of the undertaking.

- On the appointed day, the undertaking and the right, title and interest of the Company in relation to its undertaking, shall by virtue of this Act, stand transferred to, and vest in, the Government.