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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(iii) in Manner of Publication of the List of Religious Institutions (Other than Maths or Specific Endowments Attached Thereto) Rules

(iii)on the notice board or front door of the temple included in the list of the temple to which the specific endowment included in the list is attached;