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[Cites 0, Cited by 0] [Section 2(21)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(21)(ii) in The M.P. Bhumi Vikas Rules, 1984

(ii)Incidental open spaces are mainly open spaces required by these rules to be left around and in between two buildings to provide lighting and ventilation;