Himachal Pradesh High Court
Geetanjali vs . The State Of H.P. & Ors. on 2 April, 2026
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Geetanjali Vs. The State of H.P. & Ors.
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CWP No. 4011 of 2026.
02.04.2026 Present: Mr. Bhim Raj Sharma, Advocate, for the petitioner.
Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents.
CWP No. 4011 of 2026 of Notice. Mr. Pushpinder Jaswal, learned Additional Advocate General, rt accepts notice on behalf of the respondents. As prayed for, list after eight weeks. Reply be filed, in the meanwhile.
CMP No. 5763 of 2026 No order at this stage. Application stands disposed of accordingly.
(Ajay Mohan Goel) Judge April 02, 2026 (Shivank Thakur) ::: Downloaded on - 02/04/2026 20:33:57 :::CIS