Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 147 in Rajasthan Land Revenue Act 1956 147. Rules. - The State Government may, by notification in the Official Gazette make rules for the procedure of Settlement Officer in Settlement operations.B. Rent Rates
