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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(j) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(j)any other matter which the Central Government or the Indian Bureau of Mines may require the applicant to provide in the mining plan.