Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 14 in Andhra Pradesh (Telangana Area) Public Societies Registration Act 1350F 14. "Managing Committee" defined: - "Managing Committee" means a committee to whom by the rules of the Society, the management of its affairs is entrusted.
