Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(8) in The Maharashtra Regulation of Sugarcane Price (Supplied to Factories) Act, 2013 (8)Notice of the meeting of the board, quorum and procedure regarding transactions of the business of the Board shall be such as may be prescribed.
