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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(ix) in The Rajasthan District Courts Ministerial Establishment Rules, 1986

(ix)The Selection to the post of Protocol Officer-cum-Administrative Officer shall be made by the promotion from amongst Senior Munsarim on the basis of merit, unless he has worked as Munsarim/Senior Munsarim for a period of at least one year.