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State of Tamilnadu - Section

Section 9 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

9. Choultries, rest sheds, bus shelters and water sheds. - (i) Number of choultries, rest sheds, bus shelters and water sheds maintained, the receipt and charges therefrom;

(ii)Endowments, if any, for choultries and water shed and their condition;
(iii)Cost of free feeding, if any, and number of person fed.