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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(1)(iii) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(iii)Any decision shall require consent of at least five members and in case of a disagreement over any issue, the committee shall approach to the Chairperson of Water Users' Association whose decision shall be final.