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[Cites 0, Cited by 0] [Section 22(12)] [Section 22] [Entire Act]

State of Jharkhand - Subsection

Section 22(12)(ii) in The Jharkhand State Agricultural University Act, 2000

(ii)with the previous approval of the Chancellor, to constitute provisional authorities and bodies and on their recommendation make rules for the conduct of the work of a University;