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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Kerala - Subsection

Section 57(1)(c) in Kerala Police Act, 2011

(c)such person is absconding himself to prevent someone from implementing a lawful right declared by any court, such officer shall register the information in a manner similar to the procedure prescribed for a cognizable offence and take immediate action to locate the missing person.