Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Telangana - Subsection Section 23(2)(a) in Telangana Education Act, 1982 (a)to ensure that all monies collected by or granted or allotted to the local authority by or under this Act are expended for educational purposes; and