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[Cites 0, Cited by 0] [Section 660(3)] [Section 660] [Entire Act]

State of Uttar Pradesh - Subsection

Section 660(3)(e) in Rules under the United Provinces Excise Act, 1910

(e)Duty on medicated wines classed as restricted preparations contained in the Schedule appended to the Medicinal and Toilet Preparations (Excise Duties) Rules, 1956 will be charged Rs. 17.50 n.p. per L.P. gallon.