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State of Rajasthan - Section

Section 329 in Rules of the High Court of Judicature for Rajasthan, 1952

329. Rules 228 and 229 to apply to preparation of paper-book.

- Except as otherwise provided in this chapter, rules 228 and 229 of Chapter XIV shall, with necessary modifications and adaptations, apply to the preparation of a paper-book in a criminal case under this chapter.