Section 90(1)(d) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

(d)The place, date and time specified in column (5) to be the place, date and time for the scrutiny of nominations;

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