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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(1) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(1)The fee payable under any of the provisions of these rules except Rules 34 and 35 shall be credited to the head of the account LI Forest Receipts-F-Misc. (ii) other receipts-in a Government treasury or Bank.