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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(1)(f) in Water (Prevention and Control of Pollution) Act, 1974

(f)[ a full-time member-secretary, possessing qualifications, knowledge and experience of scientific, engineering or management aspects of pollution control, to be appointed by the Central Government.] [Substituted by Act 53 of 1988, section 7, for clause (f) (w.e.f. 29-9-1988).]